Section 7(1) in The Motor Vehicles (Driving) Regulations, 2017
(1)Where a "STOP" sign is displayed on a road, the driver facing the sign shall-(a)stop before crossing the transverse "STOP" line preceding the "STOP" sign;(b)in case a "STOP" line is not marked, or is marked but is not visible, stop immediately before "STOP" sign;(c)give way to traffic on the major road; and(d)enter the major road only when the way ahead is clear.
