Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 339] [Entire Act] State of West Bengal - Subsection Section 339(vii) in West Bengal Municipal Corporation Act, 2006 (vii)"public road" means a "public street" as defined in clause (82) of section 2, but does not include a Government road as defined in clause (i).
