Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 42] [Entire Act] Bombay Presidency - Subsection Section 42(2) in The Bombay University Act, 1974 (2)[ * * *] [Subjection (2) was deleted by Maharashtra 11 of 1978, section 2.]
