Supreme Court - Daily Orders
Natwar Lal vs The State Of Rajasthan on 10 November, 2017
Bench: Ranjan Gogoi, Navin Sinha
ITEM NO.20 COURT NO.3 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CRIMINAL) Diary No(s). 32984/2017
(Arising out of impugned final judgment and order dated 21-07-2016
in SBCRP No. 541/2015 passed by the High Court Of Judicature For
Rajasthan At Jaipur)
NATWAR LAL Petitioner(s)
VERSUS
THE STATE OF RAJASTHAN & ANR. Respondent(s)
(IA No.114025/2017-CONDONATION OF DELAY IN FILING and
IA No.114027/2017-EXEMPTION FROM FILING O.T.)
Date : 10-11-2017 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE RANJAN GOGOI
HON'BLE MR. JUSTICE NAVIN SINHA
For Petitioner(s) Mr. P.N. Mishra, Sr. Adv.
Mr. Mukul Kumar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Heard the learned counsel for the petitioner and perused the relevant material.
Application for exemption from filing official translation is allowed.
Delay condoned.
We do not find any legal and valid ground for interference. The Special Leave Petition is dismissed.
(NEETU KHAJURIA) (ASHA SONI)
COURT MASTER BRANCH OFFICER
Signature Not Verified
Digitally signed by
NEETU KHAJURIA
Date: 2017.11.10
17:06:35 IST
Reason: