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State of Rajasthan - Section

Section 48 in The Rajasthan Maharana Pratap University of Agriculture and Technology, Udaipur Act, 2000

48. Extraordinary powers of the first Vice-Chancellor.

- The first Vice-Chancellor shall for a period of one year or until such time as the Board is constituted whichever is earlier, exercise all or any of the powers conferred on the Board by this Act or the Statutes.