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[Cites 0, Cited by 0] [Section 67B] [Entire Act]

State of Rajasthan - Subsection

Section 67B(a) in The Rajasthan Excise Rules, 1956

(a)In cases in which tenders are to be invited for the grant of licence for a shop sealed tenders for the amount of guarantee for the period of the licence shall be invited by the Excise Commissioner.