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State of Odisha - Section

Section 8 in The Orissa Housing Board Rules, 1970

8. Preparation and submission of Annual Housing Programme, Housing Scheme, Budget and Establishment Schedule.

(1)The Annual Housing Programme shall be prepared in Form I.
(2)The Budget for the next year shall be prepared in Form II; and
(3)The schedule of the staff of officers and employees already employed and to be employed during the next year shall be prepared in Forms III-A and III-B, respectively.