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Delhi High Court - Orders

All India Bike Bot Taxi Foundation vs Union Of India And Ors on 15 January, 2026

                          $~44
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         W.P.(C) 2372/2020, CM APPL.                                      26109/2022,           CM     APPL.
                                    18780/2024&CM APPL. 18785/2024
                                    ALL INDIA BIKE BOT TAXI FOUNDATION                                              .....Petitioner
                                                  Through: None.

                                                                  versus

                                    UNION OF INDIA AND ORS.                    .....Respondents
                                                  Through: Mr. Premtosh K. Mishra, CGSC with
                                                            Mr. Shrey Sharma, Adv. for R-1 and
                                                            R-3/UOI.
                                                            Mr. Pratap Venugopal, Senior
                                                            Advocate with Mr. Abhishek Baid,
                                                            Mr. Mohit Kr. B. and Mr. Ravinder
                                                            Kr., Advs. for R-2/SEBI.

                                    CORAM:
                                    HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
                                                 ORDER

% 15.01.2026

1. This hearing has been conducted through hybrid mode.

2. No one has appeared on behalf of the petitioner.

3. List on 03rd July, 2026.

RAJNEESH KUMAR GUPTA, J JANUARY 15, 2026/sds/tp This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/01/2026 at 20:48:24