Delhi High Court - Orders
All India Bike Bot Taxi Foundation vs Union Of India And Ors on 15 January, 2026
$~44
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2372/2020, CM APPL. 26109/2022, CM APPL.
18780/2024&CM APPL. 18785/2024
ALL INDIA BIKE BOT TAXI FOUNDATION .....Petitioner
Through: None.
versus
UNION OF INDIA AND ORS. .....Respondents
Through: Mr. Premtosh K. Mishra, CGSC with
Mr. Shrey Sharma, Adv. for R-1 and
R-3/UOI.
Mr. Pratap Venugopal, Senior
Advocate with Mr. Abhishek Baid,
Mr. Mohit Kr. B. and Mr. Ravinder
Kr., Advs. for R-2/SEBI.
CORAM:
HON'BLE MR. JUSTICE RAJNEESH KUMAR GUPTA
ORDER
% 15.01.2026
1. This hearing has been conducted through hybrid mode.
2. No one has appeared on behalf of the petitioner.
3. List on 03rd July, 2026.
RAJNEESH KUMAR GUPTA, J JANUARY 15, 2026/sds/tp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 16/01/2026 at 20:48:24