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[Cites 0, Cited by 0] [Section 12CA] [Entire Act]

Union of India - Subsection

Section 12CA(1) in Income Tax Rules, 1962

(1)The statement of income distributed by a business trust to its unit holder shall be furnished to the Principal Commissioner or the Commissioner of Income-tax within whose jurisdiction the principal office of the business trust is situated, by the 30th November of the financial year following the previous year during which such income is distributed:Provided that the statement of income distributed shall also be furnished to the unit holder by the 30th June of the financial year following the previous year during which the income is distributed.