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Madhya Pradesh High Court

Rahul Rai vs The State Of Madhya Pradesh on 31 October, 2022

Author: Anjuli Palo

Bench: Anjuli Palo

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 41760 of 2022 (RAHUL RAI Vs THE STATE OF MADHYA PRADESH) Dated : 31-10-2022 Shri Ashish Trivedi, learned counsel for the applicant.

Shri Satyapal Chadhar, learned Govt. Advocate for the State. Learned counsel for the applicant prays for time to file certain documents.

Prayer is allowed.

List after four weeks.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2022.11.01 17:50:20 IST