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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Bureau of Indian Standards (Conformity Assessment) Regulations, 2018

(2)On receipt of an application under sub-regulation (1), the Bureau after making such enquiry as it deems proper, may extend the scope of the certificate of conformity in form specified in the applicable Scheme in Schedule-II.