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[Cites 0, Cited by 0] [Section 275] [Entire Act]

State of Uttar Pradesh - Subsection

Section 275(1) in Uttar Pradesh Municipal Corporation Act, 1959

(1)The Corporation shall from time to time specify the minimum width for different classes of public streets according to the nature of the traffic likely to be carried thereon, the localities in which they are situated, the heights up to which buildings abutting thereon may be erected and other similar considerations.