Section 8(7) in The Haryana Registration of Political Parties and Symbols (Reservation and Allotment) Order, 2004
(7)Forms A & B are signed in ink only, by the said office-brear or person authorised by the party :Provided that no facsimile signature by means of rubber stamp, etc. of any such office-brear or authorised person shall be accepted and no form transmitted by fax shall be accepted.
