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[Cites 0, Cited by 0] [Section 94B] [Entire Act]

State of Maharashtra - Subsection

Section 94B(b) in The Maharashtra Agricultural Produce Marketing (Regulation) Rules, 1967

(b)the Market Committee has taken steps to recover such amount from the persons concerned as provided under section 57, but has failed to recover the same and a report to that effect has been received by it from the Revenue Officer or Officer of the Court;