Section 272A(1)(c) in The Income Tax Act, 1961

[Cites 0, Cited by 57] [Section 272A(1)] [Section 272A] [Entire Act]

Union of India - Subsection

Section 272A(1)(c) in The Income Tax Act, 1961

(c)to whom a summons is issued under sub-section (1) of section 131 either to attend to give evidence or produce books of account or other documents at a certain place and time omits to attend or produce books of account or documents at the place or time; or

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Union of India - Subsection

Section 272A(1)(c) in The Income Tax Act, 1961