Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Himachal Pradesh - Section Section 13 in Himachal Pradesh Electricity Regulatory Commission (Conduct of Business) Regulations, 2005 13. General headings. - The general headings in all petitions before the Commission and in all advertisements and notices shall be in the Form CB-5 (Annexure-III).
