Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 25] [Entire Act] State of Tamilnadu - Subsection Section 25(1) in Tamil Nadu Societies Registration Act, 1975 (1)A registered society shall have power to spend out of its funds such sums as it thinks fit on purposes authorized by this Act or its by-laws.
