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[Cites 0, Cited by 0] [Section 133(2)] [Section 133] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 133(2)(iv) in Arunachal Pradesh Co-operative Societies Act, 1978

(iv)prescribe the forms of and procedure for an application under Section 19 and the procedure for reconstruction of a society under that section;