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Andhra Pradesh High Court - Amravati

P. Venkata Lingam vs The State Of Andhra Pradesh on 13 November, 2024

        HIGH COURT OF ANDHRA PRADESH : AT AMARAVATI

   MAIN CASE No.: W.P.No.16630 of 2024

                         PROCEEDING SHEET

SL.   DATE                             ORDER                          OFFICE
NO.                                                                    NOTE
4   13.11.2024

GRKP, J Heard Sri D. Harshavardhan, learned Counsel appearing on behalf of Sri V.Vinod K Reddy, learned Counsel for the Writ Petitioner.

2. At request of Sri Arjun Chowdary, learned Asst. Government Pleader, let Counter-Affidavit be filed within four weeks. Two weeks thereafter, for filing Re-joinder, if any.

3. List this matter on 22.01.2025.

4. Interim Order granted earlier shall stand extended till the next listing.

                                                           ________
                                                            GRKP, J
               Mnr
       2




SL.       DATE   ORDER   OFFICE
NO.                       NOTE