Indian Kanoon - Search engine for Indian Law

Patna High Court - Orders

Commissioner Of Income Tax (Central), ... vs Sri Satish Kumar Keshri, Proprietor, ... on 2 September, 2014

Author: Anjana Mishra

Bench: Anjana Mishra

          Patna High Court MJC No.2355 of 2013 (3) dt.02-09-2014




                          IN THE HIGH COURT OF JUDICATURE AT PATNA
                                   Miscellaneous Jurisdiction Case No.2355 of 2013
                                                           In
                                                   MA 355 of 2006
                      ======================================================
                      Commissioner of Income Tax (Central), Patna & Ors.
                                                                            .... .... Petitioner/s
                                                        Versus
                      Sri Satish Kumar Keshri, Proprietor, M/S Hira Panna Jewellers,, Patna
                                                                           .... .... Respondent/s
                      ======================================================
                      Appearance :
                      For the Petitioner/s    :   Mr.
                      For the Respondent/s      : Mr.
                      ======================================================
                      CORAM: HONOURABLE MR. JUSTICE I. A. ANSARI
                                 and
                                 HONOURABLE JUSTICE SMT. ANJANA MISHRA
                      ORAL ORDER
                      (Per: HONOURABLE MR. JUSTICE I. A. ANSARI)

3       02-09-2014

On the request made on behalf of the applicants, this application is directed to be listed on 16.9.2014. In the meanwhile, the applicants shall, as has been sought for on their behalf, remove the defects and do the needful in accordance with law.

(I. A. Ansari, J) (Anjana Mishra, J) Snkumar/-

U