Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] Bengal Presidency - Subsection Section 8(3b) in The Bengal Alluvial Lands Act, 1920 (3b)[ to regulate the issue of notices prescribed under section 3, subsection (4), or under section 4A sub-section (1);
