Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117J] [Entire Act] State of Gujarat - Subsection Section 117J(1) in The Bombay Land Revenue Code, 1879 (1)After the settlement report has been submitted to the Collector, the Collector shall cause such report to be published in the prescribed manner.
