Calcutta High Court (Appellete Side)
Insilco Agents Limited & Ors vs Registrar Of Companies & Ors on 10 December, 2021
Author: Rajasekhar Mantha
Bench: Rajasekhar Mantha
10.12.2021.
Item No. 40.
Court No.13 ap W.P.A. No. 11677 of 2021 With I.A. No. CAN 1 of 2021 And I.A. No. CAN 2 of 2021 (Through Video Conference) Insilco Agents Limited & Ors.
Versus Registrar of Companies & Ors.
Mr. Anirban Ray, Mr. Rajshree Datta, Mr. Sankarsan Sarkar, Mr. Shwetaank Nigam.
...For the petitioners. Mr. Shyam Divan, ld. Sr. Advocate, Mr. Jishnu Chowdhury, Mr. Sanam Tripathi, Mr. Sarvapriya Mukherjee, Mr. Shaunak Mitra, Mr. Deepan Kumar Sarkar, Mr. Paritosh Sinha, Mr. Saubhik Chowdhury, Mr. Dripto Majumdar, Ms. Ayusmita Sinha, Mr. Debottam Das.
...For the Vindhya Telelinks Limited.
Mr. Ranjan Bachawat, ld. Sr. Advocate, Mr. Sayan Roy Chowdhury, Mr. Satyaki Mukherjee, Mr. Paritosh Sinha, Mr. Saubhik Chowdhury, Mr. Dipto Majumdar, Ms. Ayusmita Sinha.
...For the Intervenors. Mr. Phiroze Edulji, Mr. Avinash Kankarni.
...For the Union of India.
Having heard Mr. Ravi Sankar Prasad and Mr. Shyam Divan, learned Senior Advocates appearing for the parties at length, let this matter stand adjourned and be listed on 17th December, 2021 at 2:00 P.M. as Specially Fixed.
2All parties shall act on the server copy of this order duly downloaded from the official website of this Court.
(Rajasekhar Mantha, J.)