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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Goa - Subsection

Section 80(1) in The Goa, Daman and Diu Public Health Act, 1985

(1)No person shall, without the consent of the Health Officer interfere with, injure, destroy or render useless, any work executed on any land or buildings, by or under the orders of the Health Officer with the object of preventing the breeding of mosquitoes therein.