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[Cites 0, Cited by 0] [Section 60(1)] [Section 60] [Entire Act]

State of Tripura - Subsection

Section 60(1)(v) in Tripura Panchayats Act, 1993

(v)a conservancy rate, where arrangement for cleaning private latrines, urinals and cesspools is made by the Gram Panchayat within its jurisdiction ;