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Delhi High Court - Orders

Bharat Broadband Network Limited vs United Telecom Limited on 6 April, 2022

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~31
                          *      IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +      O.M.P. (COMM) 286/2021 & I.As. 12695/2021, I.A. 12696/2021.
                                 BHARAT BROADBAND NETWORK LIMITED                        ..... Petitioner
                                                    Through:     Appearance not given.

                                                    versus

                                 UNITED TELECOM LIMITED                               ..... Respondent
                                                    Through:     Mr. Pawan Upadhyay, Mr. Rajesh
                                                                 Chettri, Mr. Himanshu Rao and Mr.
                                                                 Gaurav Pathak, Advocates.

                                 CORAM:
                                 HON'BLE MR. JUSTICE SANJEEV NARULA
                                                    ORDER

% 06.04.2022

1. The Court is hearing 'part heard' matters today. Therefore, it is not possible to take up this matter.

2. Re-notify on 8th September, 2022.

SANJEEV NARULA, J APRIL 6, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:07.04.2022 12:03:28