Delhi High Court - Orders
Bharat Broadband Network Limited vs United Telecom Limited on 6 April, 2022
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~31
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 286/2021 & I.As. 12695/2021, I.A. 12696/2021.
BHARAT BROADBAND NETWORK LIMITED ..... Petitioner
Through: Appearance not given.
versus
UNITED TELECOM LIMITED ..... Respondent
Through: Mr. Pawan Upadhyay, Mr. Rajesh
Chettri, Mr. Himanshu Rao and Mr.
Gaurav Pathak, Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 06.04.2022
1. The Court is hearing 'part heard' matters today. Therefore, it is not possible to take up this matter.
2. Re-notify on 8th September, 2022.
SANJEEV NARULA, J APRIL 6, 2022 as Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:07.04.2022 12:03:28