Section 3 in The M.P. Govansh Vadh Pratishedh Adhiniyam, 2004
3. Appointment of Veterinary Officer.
- The Commissioner-cum-Director of Veterinary Services, Madhya Pradesh, may, by a general or special order, appoint for the purposes of this Act, any person, or class of persons, to be the Veterinary Officer for a local area specified in the order.
