Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 9 in West Bengal Advocates Welfare Corporation Act, 2012

9. Officers and other employees of the Corporation not to have any interest in contract etc.

- No person who has, directly or indirectly by himself or by his partner or agent, any interest in any contract, by or on behalf of the Corporation or in any work undertaken by the Corporation, shall become or remain an officer or other employee of the Corporation.