Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(4)] [Section 5] [Entire Act] State of Telangana - Subsection Section 5(4)(b) in Water (Prevention and Control of Pollution) Act, 1974 (b)in any other case, to the chairman of the Board, and the seat of the chairman or such other member shall thereupon become vacant.