Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Rajasthan - Subsection

Section 51(vi) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(vi)If the turnover of the Farmers' Organisation exceed Rs. 10 lacs per annum, the Farmers' Organisation shall engage the service of a Chartered Accountant.