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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Rajasthan - Subsection

Section 19(1) in Rajasthan Real Estate (Regulation and Development) Rules, 2017

(1)As and when vacancies of Chairperson or a Member in the Authority exist or arise or are likely to arise, the State Government may make a reference to the Selection Committee in respect of the vacancies to be filled.