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[Cites 0, Cited by 0] [Section 120(2)] [Section 120] [Entire Act]

Union of India - Subsection

Section 120(2)(d) in The Electricity Act, 2003

(d)subject to the provisions of sections 123 and 124 of the Indian Evidence Act, 1872 (1 of 1982), requisitioning any public record or document or copy of such record or document from any office;