Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(iii) in Rajasthan Electricity Regulatory Commission (tariff for Captive Power Plants) Regulations, 2007 (iii)Banked energy at the end of six months will be settled at the interstate ABT rate at 50 Hz.
