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State of Uttar Pradesh - Section

Section 11 in The U.P. Participatory Irrigation Management Act, 2009

11. Constitution of water users' associations at project level (Pariyojna samiti).

(1)All Chairpersons of branch committee shall constitute the pariyojna samiti.
(2)The members of pariyojna samiti shall select a Chairperson from amongst themselves by consensus in such manner as may be prescribed.