Supreme Court - Daily Orders
Sistema Shyam Teleservices Limited ... vs Union Of India on 5 July, 2019
Bench: S. Abdul Nazeer, R. Subhash Reddy
ITEM NO.18 COURT NO.15 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 5068/2019
SISTEMA SHYAM TELESERVICES LIMITED (NOW KNOWN AS
SISTEMA SMART TECHNOLOGIES LIMITED) Appellant(s)
VERSUS
UNION OF INDIA Respondent(s)
(FOR ADMISSION and I.R. )
Date : 05-07-2019 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE S. ABDUL NAZEER
HON'BLE MR. JUSTICE R. SUBHASH REDDY
For Appellant(s)
Dr. A.M. Singhvi, Sr.Adv.
Ms. Vibha Dhawan, Adv.
Mr. Pukhrambam Ramesh Kumar, AOR
Ms. Alvia Ahmed, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
Tag with Civil Appeal Diary No.18862 of 2019. Liberty to serve the Central Agency.
(RAJINDER KAUR) (SUKHBIR PAUL KAUR) BRANCH OFFICER AR-CUM-PS Signature Not Verified Digitally signed by SUKHBIR PAUL KAUR Date: 2019.07.05 17:01:25 IST Reason: