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Supreme Court - Daily Orders

M/S Katwa Udyog Ltd vs Union Of India on 10 April, 2017

      ITEM NO.43                         REGISTRAR COURT. 2               SECTION IVA

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR MR. M V RAMESH

      Petition(s) for Special Leave to Appeal (C) No(s).                 16021/2016

      M/S KATWA UDYOG LTD                                               Petitioner(s)

                                                    VERSUS

      UNION OF INDIA AND ORS                                            Respondent(s)


      (With Office Report)


      Date : 10/04/2017 This petition was called on for hearing today.


      For Petitioner(s)                  Mr.Prateek Dhir,Adv.
                                         M/s. Lawyer S Knit & Co,Adv.


      For Respondent(s)
                                         Mr. Balaji Srinivasan,Adv.

                                         Mr.R.S.Nagar,Adv.
                                         Mr.Mukesh Kumar Maroria,Adv.



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The respondent No.5 has failed to file the counter affidavit within the period stipulated under the rules.

Await the return of the service of notice already issued to the respondent Nos.3 & 4.

List the matter on 11.07.2017 (M V RAMESH) Signature Not Verified Registrar SB Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.04.10 16:32:34 TLT Reason: