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[Cites 0, Cited by 0] [Section 134] [Entire Act]

State of Odisha - Subsection

Section 134(2) in The Orissa Motor Vehicles Rules, 1993

(2)Taxi meters shall be fitted in such position and operated in such manner as may be approved by the Registering Authority having regard to the design of the motor cab, subject to general instructions, if any, of the Chairman, State Transport Authority.