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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Tamilnadu - Subsection

Section 21(2) in Tamil Nadu Private Colleges (Regulation) Rules, 1976

(2)Every college shall keep-the accounts and other records within the premises of the college. They shall be made available at all reasonable times for purposes of audit, enquiry or/and inspection by the Director or by any other person or persons authorised by him in this behalf.