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[Cites 0, Cited by 0] [Section 73(12)] [Section 73] [Entire Act]

State of Rajasthan - Subsection

Section 73(12)(i) in Rajasthan Co-operative Societies Rules, 2003

(i)in the case of the balance sheet, of the state of society's affairs as at the end of the financial year or any other subsequent date up to which the accounts are made up and examined by him, and