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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Telangana - Subsection

Section 9(1) in Telangana Forest Produce (Fixation of Selling Prices) Act, 1989

(1)There shall be constituted in the manner prescribed a fund called the [Telangana] [Substituted by G.O.Ms.No.36, E.F.S&T (Forest.I) Department, dated 01.06.2016.] Industrial Plantation Fund.