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[Cites 0, Cited by 0] [Section 65(2)] [Section 65] [Entire Act]

State of Maharashtra - Subsection

Section 65(2)(c) in The Maharashtra Juvenile Justice (Care and Protection of Children) Rules, 2002

(c)Staff conferences, seminars, workshops along with the various components or functionaries of the juvenile justice system and the State Government at various levels of the personnel organisation.