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Allahabad High Court

Institute Of Technical Education & ... vs State Of U.P., Thru. Prin. Secy.,Higher ... on 29 July, 2010

Bench: Pradeep Kant, Ritu Raj Awasthi

Court No. - 1

Case :- MISC. BENCH No. - 7107 of 2010

Petitioner :- Institute Of Technical Education & Research Centre,
Respondent :- State Of U.P., Thru. Prin. Secy.,Higher Education & Others
Petitioner Counsel :- Pratyush Tripathi
Respondent Counsel :- C.S.C.,S.P. Shukla,Vinay Bhushan,Waseeq Uddin
Ahmad

Hon'ble Pradeep Kant,J.

Hon'ble Ritu Raj Awasthi,J.

List and connect with Writ Petition No. 8949 (MB) of 2008. In the meantime, the benefit of the order dated 30.09.2008 passed in Writ Petition No. 8949 (M/B) of 2008, shall be available to the present petitioners also for the academic session 2010-11.

Office is directed to issue a copy of the aforesaid order passed in Writ Petition No. 8949 (M/B) of 2008 also while issuing a certified copy of this order Order Date :- 29.7.2010 MFA