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[Cites 0, Cited by 0] [Section 27(9)] [Section 27] [Entire Act]

State of Uttar Pradesh - Subsection

Section 27(9)(a) in Doctor Ram Manohar Lohiya National Law University Uttar Pradesh Act, 2005

(a)such [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.] shall refrain from performing the functions of the office of [Vice-Chancellor] [Substituted for 'Director' by U.P. Act 5 of 2009, Section 2.], but shall continue to get the emoluments to which he was otherwise entitled under sub-section (5).