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[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Assam - Subsection

Section 74(8) in Instructions Relating to Liquor

(8)Selection of lessee-manager. - The lessee-manager will be selected by the Deputy Commissioner in consultation with the garden manager concerned. The sum to be allowed to him as wages of management will be fixed each year by the Deputy Commissioner in consideration of the quality of his management and of the importance of the shop under the general control of the Excise Commissioner. He will not be entitled to any commission on sales.