Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Odisha - Subsection Section 9(iv) in The Orissa Kendu Leaves Manual, 1973 (iv)The Forest Guard shall also be responsible for any other specific duties that may be assigned to him by the Range Officer and the Forester.
