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Jammu & Kashmir High Court - Srinagar Bench

Doctor Khalid Parveze vs State Of J&K; And Others on 5 September, 2018

Author: Chief Justice

Bench: Chief Justice

Serial no.23
Regular List
               HIGH COURT OF JAMMU AND KASHMIR
                         AT SRINAGAR


OWP No.637/2011
                                                       Date of order: 05.09.2018

Doctor Khalid Parveze               v.            State of J&K and others.

Coram:
      HON'BLE THE CHIEF JUSTICE.

Appearance:

For the appellant(s)      :   Ms Arifa Jan, Advocate.
For the respondent(s)     :   Mr Shah Aamir, AAG.

i) Whether approved for reporting in Yes/No Law journals etc.:

ii) Whether approved for publication in press: Yes/No Time is sought to file counter affidavit.

Let the same be filed within four weeks.

List on 26th October, 2018.

(GITA MITTAL) CHIEF JUSTICE Srinagar 05.09.2018 Abdul Qayoom, PS