Jammu & Kashmir High Court - Srinagar Bench
Doctor Khalid Parveze vs State Of J&K; And Others on 5 September, 2018
Author: Chief Justice
Bench: Chief Justice
Serial no.23
Regular List
HIGH COURT OF JAMMU AND KASHMIR
AT SRINAGAR
OWP No.637/2011
Date of order: 05.09.2018
Doctor Khalid Parveze v. State of J&K and others.
Coram:
HON'BLE THE CHIEF JUSTICE.
Appearance:
For the appellant(s) : Ms Arifa Jan, Advocate.
For the respondent(s) : Mr Shah Aamir, AAG.
i) Whether approved for reporting in Yes/No Law journals etc.:
ii) Whether approved for publication in press: Yes/No Time is sought to file counter affidavit.
Let the same be filed within four weeks.
List on 26th October, 2018.
(GITA MITTAL) CHIEF JUSTICE Srinagar 05.09.2018 Abdul Qayoom, PS