Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233(3)] [Section 233] [Entire Act]

State of Kerala - Subsection

Section 233(3)(a) in Kerala Panchayat Raj Act, 1994

(a)grant the permission either absolutely or subject to such conditions as it thinks fit to impose; or