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[Cites 0, Cited by 0] [Section 40(2)] [Section 40] [Entire Act]

State of Gujarat - Subsection

Section 40(2)(ii) in The Gujarat Town Planning and Urban Development Act, 1976

(ii)[ likely to be used for residential or commercial or industrial or for building purposes; or] [Clause (ii) was substituted by Gujarat 4 of 1986, Section 2 (a).]