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[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

State of Rajasthan - Subsection

Section 26(2)(b) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(b)Whether the grant should be terminated or has been rightly terminated and what are or will be rights and obligations of the parties as a result of such termination.