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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(2) in Punjab Waqf Rules, 2018

(2)After such counting, the candidate having obtained maximum number of first preference votes, shall be declared elected if the number of vacancy is one and in case of vacancies being two, candidates having obtained maximum number of second preference votes, shall be declared elected for the second vacancy.